Section 20(20) in The Railway Protection Force Rules, 1987
20.1A Security Control Room shall be set-up at the headquarters of the Director-General, [Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)] and the Divisional Security Commissioner.
