Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 22 in The Rajasthan Mica Act, 1958 22. Repeal. - All laws corresponding to this Act in force in any of the former Indian States now forming part of the State of Rajasthan or in any other part, of the State of Rajasthan are hereby repealed.
