Himachal Pradesh High Court
Avtar Singh vs . Satwinder Singh on 24 June, 2024
Author: Virender Singh
Bench: Virender Singh
Avtar Singh Vs. Satwinder Singh (deceased) through LRs & ors.
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RSA No. 365 of 2006 a/w RSA No. 366 of 2006 RSA No. 365 of 2006 24.6.2024 Present: Mr. N.K. Thakur, Senior Advocate with Mr. Divya Raj Singh, Advocate, for the appellant.
r to Mr. Pranjal Munjal, Advocate, for respondents No. 1(a) to 1(c) and 2(a) to 2(e).
None for respondent No. 3.
Name of respondent No. 4 stands deleted.
RSA No. 366 of 2006 Mr. N.K. Thakur, Senior Advocate with Mr. Divya Raj Singh, Advocate, for the appellant.
Name of appellant No. 2 stands deleted.
Mr. Pranjal Munjal, Advocate, for respondents No. 1(a) to 1(c) and 2(a) to 2(e).
List for hearing on 22.7.2024.
(Virender Singh) Judge June 24, 2024 (kalpana) ::: Downloaded on - 24/06/2024 20:34:42 :::CIS