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[Cites 0, Cited by 0] [Section 2(11)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(11)(iii) in Tamil Nadu Tax on Consumption or Sale of Electricity Act, 2003

(iii)any District Panchayat or any Panchayat Union Council or any Village Panchayat constituted under the Tamil Nadu Panchayats Act, 1994 (Tamil Nadu Act 21 of 1994);