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State of Rajasthan - Section

Section 14 in Rajasthan Public Libraries Rules, 2012

14. Withdrawal of recognition.

- Where the director is satisfied that the management of the public library has committed breach of any of the conditions of recognition specified in the certificate of recognition or any of the promises of the Act or of these rules, he may, for the reasons to recorded in writing, and after giving the management an opportunity of being heard, withdraw the recognition and communicate decision to the management by an order by registered post and on such communication, the certificate of recognition granted to the management in respect of such public library shall stand cancelled.