Section 29(a) in The Offshore Areas Mineral (Development And Regulation) Act, 2002

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Union of India - Subsection

Section 29(a) in The Offshore Areas Mineral (Development And Regulation) Act, 2002

(a)extend with such restrictions and modifications as it thinks fit, any enactment for the time being in force in India or any part thereof to the offshore area or any part thereof; and

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Union of India - Subsection

Section 29(a) in The Offshore Areas Mineral (Development And Regulation) Act, 2002