Section 9 in The Repatriation Of Prisoners Rules, 2004
9. Name of the prison, where undergoing sentence :
I, _____________________________, (name in full alongwith nationality and in block letters), son/daughter of Mr./Ms. ___________________________ declare that the information furnished by me as above is correct, complete and true to the best of my knowledge and belief. I may be held liable for any action, if any information furnished by me is found incorrect.Address (in case signatory is other than the prisoner):.......................................(signature of the applicant or of the person entitled to act on behalf of the prisoner in case of his ill health, mental condition, old age or being minor)(Please see instructions overleaf).Instructions
