Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 53 in M.P. Vat Rules, 2006

53. Interest payment order.

(1)Where an order for the payment of interest on delayed refund under Rule 52 has been made, the sanctioning authority shall issue to the dealer an interest payment order in Form 41.
(2)The interest payment order and a copy thereof for use in the treasury shall be delivered to the dealer for presentation to the treasury for obtaining payment.Chapter - VIII