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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(5) in The Orissa Glanders and Farcy Rules, 1941

(5)The owner or person in charge of the place and the owner or person in charge of the horse, shall give free access to the Inspector and the person (if any) accomplying him and shall in every way facilitate the search and inspection.