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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(2)(b) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(b)"Agriculturist" also includes association of farmers, by whatever name called, registered under any law for the time being in force and is engaged in aggregation of member farmers' produce including livestock;