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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(k) in M.P. Niji Vidyalaya (Fees Tatha Sambandhit Vishayon Ka Viniyaman) Adhiniyam, 2017

(k)"private middle school" mean the private school approved by the competent authority to impart education from Class VI to VIII or from Class I to VIII and is affiliated to any Indian or International examination body;