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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Maharashtra - Subsection

Section 9(4) in The Maharashtra Devdasi System (Abolition) Act, 2005

(4)To undertake various measures for eradication of the practice of Devdasis, and protection and rehabilitation of the Devdasis in accordance with the Government schemes or schemes of local self Government or any other Government agencies, as may be prescribed.