Section 14(2)(a) in The Insurance Act, 1938

[Cites 0, Cited by 1] [Section 14(2)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2)(a) in The Insurance Act, 1938

(a)a register or record of policies, in which shall be entered, in respect of every policy issued by the insurer, the name and address of the policy-holder, the date when the policy was effected and a record of any transfer, assignment or nomination of which the insurer has notice, and

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 14(2)(a) in The Insurance Act, 1938