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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(5) in Tamil Nadu Farmers' Management of Irrigation Systems Act, 2000

(5)The President and the members of the managing committee shall, if not recalled under section 13, be in office for a period of [five years and six months] [Substituted for the words 'five years' by Tamil Nadu Farmers' Management of Irrigation Systems (Amendment) Act, 2009 (Tamil Nadu Act 1 of 2009).], from the date of the first meeting of the managing committee.