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[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(5)(a) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(a)In case, a landholder has land in more than one Territorial Constituency of a Water Users Association area, the landholder shall opt for only one constituency for voting by giving a declaration as specified in Form-X to the Collector.