Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 20(4)] [Section 20] [Entire Act]

State of Tripura - Subsection

Section 20(4)(b) in Tripura Sales Tax Act, 1976

(b)set aside assessment and direct a fresh assessment after such enquiry as may be ordered, or