Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Jharkhand - Subsection Section 15(1) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017 (1)There shall be one or more Committees in each district to be constituted by the State Government through a notification in the Official Gazette.
