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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 2(ay) in Telecom Commercial Communications Customer Preference Regulations, 2018

(ay)"Registered Telemarketer (RTM)" means any telemarketer who is registered with the access provider(s) in accordance with the procedure and conditions specified in these regulations.