Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 171 in Jammu and Kashmir Co-Operative Societies Act, 1989 171. Companies Act not to apply. - The provisions of the Companies Act 1956 (Central Act No. 1 of 1956) shall not to apply to Co-operative Societies .
