Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 598] [Entire Act] Union of India - Section Section 33 in The Indian Penal Code, 1860 33. “Act”, “Omission”.— The word “act” denotes as well a series of acts as a single act: the word “omission” denotes as well a series of omissions as a single omission.
