Allahabad High Court
Anil Kumar Sinha vs State Of U.P. on 9 April, 2012
Author: Vijay Prakash Pathak
Bench: Vijay Prakash Pathak
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 24 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 3855 of 2011 Petitioner :- Anil Kumar Sinha Respondent :- State Of U.P. Petitioner Counsel :- R.P. Singh,Dharmendra Singhal,Neeraj Dubey,S.K. Nigam Respondent Counsel :- Govt. Advocate Hon'ble Vijay Prakash Pathak,J.
Rejoinder affidavit filed today on behalf of the applicant is taken on record.
Learned counsel for the applicant prays for and is granted seven days' time to file supplementary affidavit.
List this case on 17.04.2012.
Order Date :- 9.4.2012 P