Gauhati High Court
Om Sree Products And Anr vs Siddharth Singh And 3 Ors on 5 February, 2019
Page No.# 1/2
GAHC010263012018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Cont.Cas(C) 526/2018
1:OM SREE PRODUCTS AND ANR.
A REGD PROP FIRM HAVING ITS REGD OFFICE AT 118, MAHATMA GANDHI
ROAD, FANCY BAZAR, GUWAHATI- 781001
VERSUS
1:SIDDHARTH SINGH AND 3 ORS
THE SECRETARY TO THE GOVT OF ASSAM, PHED, DISPUR, GUWAHATI-
781003
2:BIREN BHATTACHARYA
THE SECRETARY TO THE GOVT OF ASSAM
PHED
DISPUR
GUWAHATI- 781003
3:SAUMYA KUMAR BARUA
THE CHIEF ENGINEER
PHED
GOVT OF ASSAM
HENGRABARI
GUWAHATI- 781003
4:LAWRENCE INTY
THE ADDITIONAL CHIEF ENGINEER
PHED
OFICE OF THE CHIEF ENGINEER
PHED
HENGRABARI
GUWAHATI- 781036
5:TAPAN BORDOLOI
THE EXECUTIVE ENGINEER
PHE STORES AND WORKSHOP DIVISION
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BETKUCHI
GUWAHATI- 78103
Advocate for the Petitioner : MS. S KHOUND
Advocate for the Respondent : MR. P N GOSWAMI (R3)
BEFORE
MR. DHRUPAD KASHYAP DAS, REGISTRAR (JUDICIAL)
ORDER
Date : 05-02-2019 Ld counsel Mr. D Khan has appeared on behalf of the petitioner. Seen the office note dated 02-02-2019.
As per the office note as well as from the records of the case, it appears that Vakalatnama has been submitted on behalf of Respondent No's 2 and 3. As per Hon'ble court order dated 28-01-2019, service of notice to Respondent no. 5 was deemed to be duly served. However, neither A/D card nor unserved notice has been returned for Respondent No's. 1 and 4. The postal journal in respect of service of notice in respect of Respondent No's. 1 and 4 is placed on record.
From the office note, it is seen that steps were taken on 10-12-2018 by registered post with A/D. Upon tracking of postal consignments from www.indiapost.gov.in, it is seen that the said items (notices) bearing Consignment No. RS499819050IN and RS499818522IN are shown to have been delivered on 14-12-2018.
The Consignment delivery reports is attached herewith.
Therefore, service is complete for Respondent No's 1 and 4.
List the matter before the Hon'ble Court.
REGISTRAR (JUDICIAL) Comparing Assistant