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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Kerala - Subsection

Section 20(2) in Kerala State Higher Education Council Act, 2007

(2)The Vice-Chairman, Member-Secretary or Members, may in writing under his signature, addressed to the Chairman, resign his membership from the Council:Provided that he shall continue to hold such office until his resignation is accepted and communicated in writing.