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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Assam - Subsection

Section 34(b) in The Assam Amusements and Betting Tax Rules, 1939

(b)The sales so ascertained, and shown in Form VIII shall be entered on a calculation sheet on which shall be calculated the divided payable. Separate calculation sheets shall be used for "win" and "place" bets in Forms IX and X annexed to these rules.