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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Tamilnadu - Subsection

Section 37(1) in Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders and Cable Television Network (Regulation) Rules, 1984

(1)Where the holder of a no objection certificate dies, any of his legal heirs may make an application in Form M to the licensing authority before the expiry of the period of validity of no objection certificate for the transfer of the no objection certificate.