Section 87(2)(e) in The Information Technology Act, 2000

[Cites 0, Cited by 0] [Section 87(2)] [Section 87] [Entire Act]

Union of India - Subsection

Section 87(2)(e) in The Information Technology Act, 2000

(e)the manner of storing and affixing electronic signature creation data under section 15;

(ea)the security procedures and practices under section 16;