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[Cites 0, Cited by 0] [Section 53(7)] [Section 53] [Entire Act]

State of Karnataka - Subsection

Section 53(7)(e) in The Karnataka Souharda Sahakari Act, 1997

(e)[ ***] [Omitted by Act 16 of 2005 w.e.f. 1.6.2005.]