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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(2) in The Maharashtra Water Conservation Corporation Act, 2000

(2)The Chairman or, in absence of the Chairman, the Vice-Chairman, shall preside over every meeting of the Corporation. If, for any reason, the Chairman and the Vice-Chairman are unable to attend any meeting, the meeting shall be presided over by the senior most members Minister, present in the meeting.