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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(4) in The Haryana and Punjab Agricultural Universities Act, 1970

(4)The Board of the Haryana Agricultural University shall associate with its meeting the following persons as technical advisers, but the persons so associated shall not be entitled to vote at any such meeting.
(a)the Director of Agriculture, Haryana;
(b)the Director of Animal Husbandry, Haryana; and
(c)two officers appointed by the Board of that University from amongst the Deans or Directors of that University.