Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5]

Custom, Excise & Service Tax Tribunal

M/S Shivalaya Spinning & Weaving Mills vs Cc, Kandla on 2 April, 2008

        

 
CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
NEW DELHI

PRINCIPAL BENCH  COURT NO. 1

Customs Appeal No. 553 of 2005


M/s Shivalaya Spinning & Weaving Mills   ..  	   Appellant
				    	(Rep by Sh. L.P. Asthana, Adv.)
	 

       versus

CC, Kandla			    ..                          Respondent

(Rep by Sh. APS Suri, Jt. CDR) DATE OF HEARING : 02.04.2008 ORDER SHEET {{{{{{ The appeal may be listed along with the Customs Appeal No. 287/06 preferred by the Department. Adjourned to 13.05.2008.

(JUSTICE S.N. JHA) PRESIDENT (M. VEERAIYAN) MEMBER (TECHNICAL) Golay