Custom, Excise & Service Tax Tribunal
M/S Shivalaya Spinning & Weaving Mills vs Cc, Kandla on 2 April, 2008
CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
NEW DELHI
PRINCIPAL BENCH COURT NO. 1
Customs Appeal No. 553 of 2005
M/s Shivalaya Spinning & Weaving Mills .. Appellant
(Rep by Sh. L.P. Asthana, Adv.)
versus
CC, Kandla .. Respondent
(Rep by Sh. APS Suri, Jt. CDR) DATE OF HEARING : 02.04.2008 ORDER SHEET {{{{{{ The appeal may be listed along with the Customs Appeal No. 287/06 preferred by the Department. Adjourned to 13.05.2008.
(JUSTICE S.N. JHA) PRESIDENT (M. VEERAIYAN) MEMBER (TECHNICAL) Golay