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State of Uttar Pradesh - Section

Section 17 in U.P. Zila Panchayats (Election of Adhyaksha and UP-Adhyaksha and Settlement of Election Disputes) Rules, 1994

17. Place and hour of polling.

- Polling shall take place at such prominent place at the headquarters of the district as may be decided by the Returning Officer and within the hours specified in the notice under Rule 5.