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Bombay High Court

Irfanullah Habibullah Faruqi vs The State Of Maharashtra on 6 December, 2019

Author: Sandeep Kashinath Shinde

Bench: Sandeep Kashinath Shinde

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

         CRIMINAL BAIL APPLN. NO. 1167 OF 2019

 Irfanullah Habibullah Faruqi                         ....Applicant
             V/S
 The State Of Maharashtra                          ....Respondent

Mr. Rizwan Merchant i/b Abdul Kader Millwala For Applicant Mr. Aabad Ponda i/b Sushma Soni for Res No. 2 Mrs. Sharmila Kaushik, APP for State CORAM : SANDEEP KASHINATH SHINDE, J DATE : 6th December, 2019 P.C. :

Stand over to 09/12/2019 ( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 06/12/2019 ::: Downloaded on - 07/12/2019 04:06:47 :::