Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 34 in The Punjab School Education Board Travelling Allowance Regulations

34.

For any matter not provided for in these Regulations, the Travelling Allowance Rules contained in the Punjab Civil Services Rules, Vol. III shall apply, in the case of any dispute arising out of the interpretation of these regulations or otherwise, the decision of the Chairman shall be final.