Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80] [Entire Act] State of Jammu-Kashmir - Subsection Section 80(2) in Jammu and Kashmir Chit Funds Act, 2016 (2)No Court inferior to that of a Judicial Magistrate of the 1st Class shall try an offence punishable under this Act.
