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State of Maharashtra - Section

Section 7 in The Maharashtra Prevention of Cruelty to Animals (Conduct of Bullock Cart Race) Rules, 2017

7.

If at any time during the event the said officers suo motu, or on the basis of information received observe that a Bull or bullock is showing symptoms of fatigue, dehydration, restlessness, epistaxis, injuries, etc. such bulls or bullocks shall not be permitted to participate further in the bullock cart race.