Madhya Pradesh High Court
Smt.Shobha vs The State Of Madhya Pradesh on 20 February, 2017
Matter notified on the Board dated 20th February, 2017
20/02/2017
COMMON ORDER
1 2 3 4 5
S. Case No. Advocate for the Advocate for the List on the dates No. applicants; respondent/ State petitioner(s);
appellant(s) 32 Cr.R. No.489/16 Sh. K. K. Tiwari Sh. R. Vijaywargiya After two weeks 31 M.Cr.C. No.1834/17 Sh. Neelesh Agrawal Sh. R. Vijaywargiya After one week 29 M.Cr.C. No.1815/17 Sh. D. Patel Sh. R. Vijaywargiya After two weeks 26 M.Cr.C. No.1638/17 Sh. Anil Ojha Sh. R. Vijaywargiya After two weeks 26.1 M.Cr.C. No.455/17 Sh. Anil Ojha Sh. R. Vijaywargiya After two weeks 25 M.Cr.C. No.1628/17 Sh. I. Ansari Sh. Peyush Jain After one week 16 M.Cr.C. No.1126/17 Ms. Rukmani Dhangar Sh. Peyush Jain After two weeks 15 M.Cr.C. No.1093/17 Sh. M.K. Sharma Sh. Peyush Jain After two weeks 12 M.Cr.C. No.811/17 Sh. Rajesh Yadav Sh. Peyush Jain After two weeks 11 M.Cr.C. No. 726/17 Sh. Neelesh Agrawal Sh. Peyush Jain After two weeks 10 M.Cr.C. No. 560/17 Sh. Sunil Gutpa Sh. Peyush Jain After two weeks 8 M.Cr.C. No. 389/17 Sh. A.K. Saraswat Sh. Peyush Jain After two weeks 5 M.Cr.C. No. 13093/16 Sh. Jagdish Dangi Sh. Peyush Jain After two weeks 4 M.Cr.C. No. 12583/16 Sh. D. Patel Sh. Peyush Jain After two weeks 2 M.Cr.C. No. 1236/17 Sh. Apoorv Joshi Sh. Peyush Jain After one week 101 M.Cr.C. No.6848/16 Sh. Manoj Sharma After two weeks 88 Cr.A. No.851/15 Sh. M.K. Sharma Sh. N.J. Dave Next week 73 M.Cr.C. No.13310/16 Sh. Ajay Mishra Sh. Peyush Jain After two weeks Learned counsel for the petitioner(s)/applicant
(s)/appellant(s) prays for and is granted time to argue the matter.
List on the date/as per direction shown in column No.5 against the respective case.
(Ved Prakash Sharma) Judge sumathi