Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 24 in The West Bengal Panchayat Act, 1957 24. Report on the work of Gram Panchayat. - The Gram Panchayat shall prepare and submit annually in the prescribed manner and within the prescribed time a report on the work done during the previous year to the Gram Sabha and also to the prescribed authority.
