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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Punjab - Subsection

Section 19(2) in The State Pharmacy Council Rules, 1951

(2)Votes shall be taken by show of hands or by division or by ballot, as the President may direct :Provided that votes shall be taken by ballot if three members so desire and ask for it :Provided further that if voting has been by show of hands a division shall be taken if a member asks for it.