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[Cites 0, Cited by 0] [Section 232(2)] [Section 232] [Entire Act]

Union of India - Subsection

Section 232(2)(ii) in The Navy (Pension) Regulations, 1964

(ii)Junior Commissioned Officer or Warrant Officer, Class I, of the Army or Warrant Officer or Master Warrant Officer of the Air Force (including service rendered during World War II and continuously thereafter), immediately followed by commissioned service;