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State of Uttar Pradesh - Section

Section 3 in The U.P. State Universities (Centralised) Service Rules, 1975

3. Creation of Centralised Service

. - With effect from the commencement of these rules, there shall be Centralised Service common to all the Universities, which shall consist of the following administrative posts, namely :-
(1)Registrars.
(2)Deputy Registrars.
(3)Assistant Registrars.