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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Jharkhand - Subsection

Section 6(iv) in The Jharkhand Agricultural Produce Markets Rules, 2000

(iv)representing the agriculturists' constituency, if he does not ordinarily reside in the market area or possesses a trader licence, or has interest in a joint family firm or a firm which has a trader licence.