Supreme Court - Daily Orders
P.C. Ganga vs Valluvanattudaya Vadakkara Swaroopam ... on 26 September, 2016
Bench: Madan B. Lokur, D.Y. Chandrachud
ITEM NO.21 COURT NO.6 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
17705-17706/2016
(Arising out of impugned final judgment and order dated 16/07/2013
and order dated 02/03/2016 in IA No. 4297/2010 in RFA No. 239/2008
and RP No. 267/2014 respectively passed by the High Court of Kerala
at Ernakulam)
P.C. GANGA AND ANR. Petitioner(s)
VERSUS
VALLUVANATTUDAYA VADAKKARA SWAROOPAM AND ORS. Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
Date : 26/09/2016 These petitions were called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr. Siddhartha Dave, Adv.
Mr. A. Raghunath,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petitions are dismissed.
(Meenakshi Kohli) (Jaswinder Kaur) Court Master Court Master Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2016.09.27 14:11:05 IST Reason: