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Union Of India vs Indian Railway Pharmacists ... on 7 September, 2018

Bench: Kurian Joseph, Sanjay Kishan Kaul

     ITEM NO.23                                COURT NO.4                    SECTION IV-A

                                    S U P R E M E C O U R T O F        I N D I A
                                            RECORD OF PROCEEDINGS


     SPECIAL LEAVE PETITION (CIVIL) Diary No.28649/2018

     (Arising out of impugned final judgment and order dated 20-11-2017
     in WP No. 110551/2017 passed by the High Court Of Karnataka Circuit
     Bench At Dharwad)

     UNION OF INDIA & ORS.                                                    Petitioner(s)

                                                         VERSUS

     INDIAN RAILWAY PHARMACISTS ASSOCIATION & ANR.                            Respondent(s)

     (FOR ADMISSION and I.R. and IA No.117320/2018-CONDONATION OF DELAY
     IN FILING)


     Date : 07-09-2018 This petition was called on for hearing today.


     CORAM :
                             HON'BLE MR. JUSTICE KURIAN JOSEPH
                             HON'BLE MR. JUSTICE SANJAY KISHAN KAUL

     For Petitioner(s)                  Mr. Maninder Singh, ASG
                                        Mr. Ashok Kumar Panda, Sr. Adv.
                                        Mr. Bharat Singh, Adv.
                                        Mrs. Rashmi Malhotra, Adv.
                                        Mr. Raj Bahadur Yadav, Adv.
                                        Ms. Ashita Chawla, Adv.
                                        Mrs. Anil Katiyar, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Learned counsel for the petitioners is permitted to file additional documents including copy of writ petition and clarify whether the ground of wrong concession before the C.A.T. had been Signature Not Verified taken before the High Court.

List the matter after six weeks.

(MUKESH KUMAR)                         (RENU DIWAN)
 COURT MASTER                      ASSISTANT REGISTRAR