Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act] State of Andhra Pradesh - Subsection Section 16(1)(a) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005 (a)dies at any time after 10.00a.m. on the last date for making nominations and his nomination is found valid on scrutiny; or