Allahabad High Court
U.P. State Road Transport Corp. Thru' ... vs Jabir Hasan & Another on 10 August, 2010
Court No. - 40 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1288 of 2010 Petitioner :- U.P. State Road Transport Corp. Thru' Regional Manager Respondent :- Jabir Hasan & Another Petitioner Counsel :- Rahul Anand Gaur Hon'ble Satya Poot Mehrotra,J.
Hon'ble Shyam Shankar Tiwari,J.
Order on Civil Misc. (Delay Condonation) Application No. 227583 of 2010. Issue notice on the aforementioned Delay Condonation Application. Notice will be issued by Registered Post A.D. fixing 28th October, 2010. Requisite steps will be taken within two weeks. List this case on 28th October, 2010 for consideration of the aforementioned Delay Condonation Application. Order Date :- 10.8.2010 Ajeet