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State of Madhya Pradesh - Section

Section 37B in The Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985

37B. Depots for sale of poppy straw.

- Depots for the sale of poppy straw shall be established at such places as the Excise Commissioner, may from time to time direct. Poppy straw required for sale at a depot may be obtained from such place or places as the Excise Commissioner may direct.