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State of Jammu-Kashmir - Section

Section 90 in Jammu and Kashmir Real Estates (Regulation and Development) Act, 2018

90. Protection of action taken in good faith.

- No suit, prosecution or other legal proceedings shall lie against the Government or the Authority or any officer of the Government or any member, officer or other employees of the Authority for anything which is in good faith done or intended to be done under this Act or the rules or regulations made thereunder.