Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 14 in Police Regulations, Calcutta, 1968 14. Cases to be supervised by Divisional Deputy Commissioners. - A Divisional Deputy Commissioner shall personally supervise all serious eases in which racial and communal feelings have been or are likely to be aroused.
