Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Uttarakhand - Subsection Section 7(b) in ICFAI University Act, 2003 (b)[ To establish the University campus in the State of Uttarakhand and to have study centers at different places within the State; [Substituted by section 4 of Uttarakhand Act No. 05 of 2010.]
