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State of Arunachal Pradesh - Section

Section 4 in Arunachal Pradesh Forest and Special Tiger Protection Force Act, 2012

4. Appointment and power of Supervisory Officers.

- The Government may appoint any Forest Officer or Police Officer on deputation as supervisory officer to be the Commandant, Deputy Commandant, Assistant Commandant, and Platoon Commander of the Forces as may be prescribed and required from time to time.